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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010

(2)The following basic amenities shall be provided at CNG stations:
(a)safe and potable drinking water;
(b)free air;
(c)clean and functional toilets;
(d)consumer complaint box;
(e)safety kits, fire extinguishers and other safety related equipment;
(f)shelter for passengers off loaded before refilling of vehicles on a best endeavour basis.