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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(b)"Departmental Examination" means a Departmental Examination prescribed under these rules and also includes the end of course examination of a foundational course, if any, prescribed for a particular service/post.