Delhi High Court - Orders
Anita Munjal vs Vibhuti Jauhari & Ors on 14 March, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 4/2020 & IA No.178/2020
ANITA MUNJAL ..... Plaintiff
Through: Mr. Ajay Dabas, Advocate.
versus
VIBHUTI JAUHARI & ORS. ..... Defendants
Through: Mr. Himanshu Goel, Advocate for D-
1.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 14.03.2022
1. An adjournment is sought on behalf of the counsel for the defendant no.1.
2. List before the Joint Registrar on 19th April, 2022 for completion of service on the remaining defendants.
AMIT BANSAL, J MARCH 14, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:15.03.2022 18:16:11