Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424] [Entire Act] State of Goa - Subsection Section 424(4) in Goa Prisons Rules, 2006 (4)There should be no objection to high officers of the other Departments, such as, District Magistrate, Superintendent of Police, District Judge and the like being invited or allowed to be present.
