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Union of India - Section

Section 3A in The Cold Storage Order, 1980

3A. Application for permission to construct or expand a cold storage.

(1)Any person desiring to obtain permission to construct a cold storage or expand an existing cold storage shall make an application to the Licensing Officer in Form "B" (in duplicate) accompanied with blue prints and other documents mentioned therein.
(2)Every such application shall be accompanied with a fee of rupees twenty-five.
(3)Where the applicant proposes to construct more than one cold storage or to expand more than one cold storage he shall obtain a separate permission for each such proposal by applying separately for each such cold storage.