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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 26 in Uttar Pradesh Intermediate Education Act, 1921

26. Preservation of voting papers. - The voting papers and all other connected documents and materials shall be preserved in the office of the Mukhya Shikshak Nirvachan Adhikari for one year from the date of declaration of result under paragraph 24.