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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(1)Any manufacturer engaged in refining by aqua-regia or electrolytic process or minting of precious metals, as the case may be, shall apply for a grant of licence under these regulations.