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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Chattisgarh - Subsection

Section 157(d) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)a bulk head anchorage and air lock is tested at its workplace at an excavation or tunnelling work immediately after their installation at such place.