Section 13(2)(c) in Sikkim Ecology Fund and Environment Cess Act, 2005

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2)(c) in Sikkim Ecology Fund and Environment Cess Act, 2005

(c)any fund provided by the Central Government or the State Government by way of grant or otherwise for the purposes of amelioration of the environment of the ecology.

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State of Sikkim - Subsection

Section 13(2)(c) in Sikkim Ecology Fund and Environment Cess Act, 2005