Supreme Court - Daily Orders
Union Of India, Ministry Of Labour And ... vs Mbpt General Workers Union . on 6 October, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.801 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..CC No(s).19270-19271/2016
(Arising out of impugned final judgment and order dated 02/09/2016
in PIL No. 96/2008 23/09/2016 in PIL No. 96/2008 passed by the High
Court Of Bombay)
UNION OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT Petitioner(s)
VERSUS
MBPT GENERAL WORKERS UNION AND ORS. Respondent(s)
(With interim relief and office report)
Date : 06/10/2016 These matters were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. P.S. Patwalia, ASG
Ms. Kiran Bhardwaj, Adv.
Mr. A. Sharma, Adv.
Mr. G.S.Makker, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters tomorrow on Friday, 7th October, 2016 before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.10.06
17:00:53 IST
Reason: