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Supreme Court - Daily Orders

Union Of India, Ministry Of Labour And ... vs Mbpt General Workers Union . on 6 October, 2016

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.801                                COURT NO.1                 SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)..CC No(s).19270-19271/2016
     (Arising out of impugned final judgment and order dated 02/09/2016
     in PIL No. 96/2008 23/09/2016 in PIL No. 96/2008 passed by the High
     Court Of Bombay)

     UNION OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT                     Petitioner(s)

                                                      VERSUS

     MBPT GENERAL WORKERS UNION AND ORS.                                   Respondent(s)
     (With interim relief and office report)

     Date : 06/10/2016 These matters were mentioned today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)
                                       Mr.    P.S. Patwalia, ASG
                                       Ms.    Kiran Bhardwaj, Adv.
                                       Mr.    A. Sharma, Adv.
                                       Mr.    G.S.Makker, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List these matters tomorrow on Friday, 7th October, 2016 before an appropriate Bench.





                          (Ashok Raj Singh)                          (Veena Khera)
                            Court Master                             Court Master



Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.10.06
17:00:53 IST
Reason: