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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(1) in Assam State Higher Education Council Act, 2017

(1)The Director or any Member, may in writing under his/her signature, addressing to the Chairman, resign his/ her membership to the Council:Provided that he/ she shall continue to hold such office until his/ her resignation is accepted and communicated in writing.