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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(f) in The Assam Muslim Marriages And Divorces Registration Act, 1935

(f)for regulating such other matters as appear to the State Government necessary to effect the purposes of the Act. The State Government may, from time to time, cancel or alter any such rules :