Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 9 in Maharashtra Legislature Members (Removal of Disqualifications) Act, 1956 9. The office of an Honorary Medical Officer or Honorary Assistant Medical Officer in a hospital under Government management.
