Supreme Court - Daily Orders
M/S. A.V. Bhat Housing Co. Now Known As ... vs Sarita Nagari Ph2 Cooperative Housing ... on 26 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.28 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).10215/2018
(Arising out of impugned final judgment and order dated 01-03-2018
in WP No.798/2005 passed by the High Court of Judicature at Bombay)
M/S. A.V. BHAT HOUSING CO. NOW KNOWN AS
BELVALKAR HOUSING COMPANY Petitioner(s)
VERSUS
SARITA NAGARI PH-2 COOPERATIVE HOUSING SOCIETY
LTD. & ORS. Respondent(s)
IA No. 57420/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 57418/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 20401/2022 - EXEMPTION FROM FILING O.T. IA No. 20400/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 27433/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 73369/2021 - VACATING STAY) WITH SLP(C) No. 10692/2018 (IX) IA No. 60316/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 26-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Mr. Shivaji M. Jadhav, Adv.
Mr. Brij Kishor Sah, Adv.
Mr. Adarsh Kumar Pandey, Adv. Mr. Vignesh Singh, Adv.
Ms. Apurva, Adv.
M/S. S.M. Jadhav And Company, AOR Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.09.27 Mr. Vinay Navare, Sr. Adv.17:42:08 IST
Reason: Mr. Pravartak Pathak, Adv.
Ms. Abha R. Sharma, AOR For Respondent(s) Dr. R. R. Deshpande, AOR Mr. Abhay Anil Anturkar, Adv. Mr. Dhruv Tank, Adv.
Mr. Aniruddha Awalgaonkar,, Adv.
Mr. Shashibhushan P. Adgaonkar, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following O R D E R In view of the letter circulated by the learned counsel for the petitioner in SLP(C) No.10692 of 2018, list these matters on 05th December, 2023.
(SAPNA BISHT) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)