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[Cites 0, Cited by 0] [Section 196(2)] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(2)(b) in The Coal Mines Regulations, 2017

(b)unless sufficient warning, by efficient signals or other means approved by the manager, is given over the entire area falling within a radius of 500 meters from the place of firing (hereinafter referred to as the danger zone) and also he has ensured that all persons within such area have taken proper shelter;