Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(d) in West Bengal Municipal Act, 1993

(d)all public sewers and drains, channels, tunnels, culverts and water courses in, alongside, or under, any street;