Supreme Court - Daily Orders
M/S Parle Agro Pvt Ltd vs The Additional Commissioner Of Sales ... on 20 January, 2026
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.45 COURT NO.16 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17039/2025
[Arising out of impugned final judgment and order dated 06-01-2025
in STREV No. 49/2024 passed by the High Court of Orissa at Cuttack]
M/S PARLE AGRO PVT LTD Petitioner(s)
VERSUS
THE ADDITIONAL COMMISSIONER OF SALES TAX (APPEALS) Respondent(s)
Date : 20-01-2026 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) : Mr. Rajesh Kumar, AOR
For Respondent(s) Mr. Akshay Amritanshu , AOR
Mr. Abhay Nair, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after two weeks.
(KANCHAN CHOUHAN) (AVGV RAMU) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by KANCHAN CHOUHAN Date: 2026.01.20 17:35:10 IST Reason: