Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 632] [Entire Act]

State of Punjab - Subsection

Section 632(a) in Punjab Jail Manual, 1996

(a)until has undergone not less than one-twelfth of the substantive term of imprisonment to which he has been sentenced;