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State of Bihar - Section

Section 7 in Bihar Electricity Supply Code, 2007

(7)Any Licensee, Generating Company, consumer, Industry or any interested parties or business organization may send their suggestion and requests for revision of Code to the Member-Secretary of the review panel, the difficulties experienced in implementation of code may also be communicated to the review panel. All these representations shall be recorded and discussed in the review panel meetings. The Member-Secretary shall be the custodian of the entire correspondence relating to the review panel.