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State of Rajasthan - Section

Section 4 in Rajasthan Forest (Settlement) Rules, 1958

4.

[deleted] [[Deleted by Notification F.5(185) Forest/95, GSR 2, dated 5.11.1996 (Published in Rajasthan Gazette Extraordinary 4(Ga)(I), dated 17.7.1997) and before deleted Rule 4 was as follows :-