Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act] State of Punjab - Subsection Section 31A(3)(c) in The Punjab Khadi and Village Industries Board Act, 1955 (c)all property, fund and other assets held by the Board shall, until it is reconstituted, vest in the Government.]