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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(1)(d) in Rajasthan Municipalities Act, 2009

(d)unlawfully obstruct the flow of, or flush, draw off, or divert, or take, sewage work belonging to the Municipality or break or damage any electrical transmission line maintained by the Municipality, or