Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 121 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

121. Size of down pipes [Sections 8(2) and 25(2)(f)].

- A down pipe of minimum area of 12 square inches shall be provided for every 500 square feet of the flat roof area (slope of roof being 1 : 48) or for every 1,000 square feet of sloping roof area (slope of roof exceeding 1 : 48).