Madhya Pradesh High Court
Muttawalli Committee/Prabandh Samiti ... vs Smt. Anisa Begam on 4 August, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 MP-2454-2021
The High Court Of Madhya Pradesh
MP-2454-2021
(MUTTAWALLI COMMITTEE/PRABANDH SAMITI MASJID KHUDABAKSH Vs SMT. ANISA BEGAM AND
OTHERS)
1
Jabalpur, Dated : 04-08-2021
Heard through Video Conferencing.
Shri Mukhtar Ahmed, learned counsel for the petitioner.
Shri S.P. Mansoori, learned counsel for the respondent on caveat.
The case is listed on the point of maintainability.
Learned counsel for the petitioner seeks time to argue on the point of maintainability.
Prayer is allowed.
As prayed, list after six weeks.
(RAJEEV KUMAR DUBEY) JUDGE as Signature Not Verified SAN Digitally signed by ANURAG SONI Date: 2021.08.04 17:30:41 IST