Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in Rajasthan Ropeway Rules, 2000 15. Provisions for fire fighting. - The promoter shall take adequate measures for safety against out break of fire and shall install necessary fire lighting equipment at the Ropeway establishment and its all systems.
