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[Cites 0, Cited by 0] [Section 107(6)] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(6)(b) in Odisha Goods and Services Tax Act, 2017

(b)a sum equal to ten per cent. of the remaining amount of tax in dispute arising from the said order, in relation to which the appeal has been filed.