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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(s) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(s)terms, conditions and mode of affiliation of the colleges and Institutions; (t) all other matters which, by this Act are to be provided for by Statute.