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State of Bihar - Section

Section 108 in Management and Working of the Forests

108. Pasteur Institute.

- The following Rules are prescribed regarding the grant of concessions to Government servants and indigent persons in Bihar proceedings to the Pasteur Institute at Patna for treatment. (Government Order No. 8708 L.S.G. dated 22nd July 1929 and No. 10200-L.S.G. dated the 11th October 1930.)Government Servants