Madhya Pradesh High Court
Smt.Mamta Shukla vs The State Of Madhya Pradesh on 30 August, 2017
WP-2902-2009 (SMTJWAMTA SHUKLA Vs THE STATE OFMADHYA PRADESH) 30-08-2017
Parties as before.
LA No. 5270/2017, an application for taking documents on record is considered and allowed for the reasons mentioned therein.
Documents are taken on record. List this case for final hearing as per listing policy. (S.A. DHARMADHIKARI) JUDGE Durgekar