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Punjab-Haryana High Court

Hari Kishan vs State Of Punjab And Anr on 13 October, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                                                             VINOD KUMAR
                                                             2014.10.27 12:22
                                                             I attest to the accuracy and
                                                             authenticity of this document
                                                             Chandigarh


      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                            CR No.6810 of 2014
                                            Date of decision:13.10.2014


Hari Kishan                                                     ...Petitioner
                                   Versus
State of Punjab and another                                 ...Respondents


CORAM: Hon'ble Mr. Justice Rakesh Kumar Jain



Present:      Mr. Ashish Gupta, Advocate,
              for the petitioner.
                     *****


RAKESH KUMAR JAIN, J.

For orders, see detailed reasons recorded in a separate order passed in CR No.6809 of 2014 titled as "Harish Kumar Vs. State of Punjab and another" of even date.




October 13, 2014                               (RAKESH KUMAR JAIN)
vinod*                                                 JUDGE