Supreme Court - Daily Orders
The State Of Uttarakhand vs Kundal Giri on 25 October, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.17 Court 6 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 23214/2021
(Arising out of impugned final judgment and order dated 08-08-2019
in CRLJA No. 16/2015 passed by the High Court Of Uttarakhand At
Nainital)
THE STATE OF UTTARAKHAND Petitioner(s)
VERSUS
KUNDAL GIRI Respondent(s)
(FOR ADMISSION and I.R. and IA No.135941/2021-CONDONATION OF DELAY
IN FILING and IA No.135943/2021-EXEMPTION FROM FILING O.T. )
Date : 25-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Krishnam Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order. The Special Leave Petition is accordingly dismissed. Pending applications stand disposed of. (ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by Charanjeet kaur Date: 2021.10.25 COURT MASTER (NSH) 16:50:56 IST Reason: