Supreme Court - Daily Orders
Director Of Income ... vs The Institute.Of Chartered ... on 17 July, 2019
ITEM NO.8 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 5057/2012
DIRECTOR OF INCOME TAX(EXEMPTIONS.)NEW DELHI Appellant(s)
VERSUS
THE INSTITUTE.OF CHARTERED ACCOUNTANTS OF INDIA Respondent(s)
(ONLY C.A. NO.11840 OF 2018 TO BE LISTED BEFORE THE LD. REGISTRAR
COURT FOR ORDERS )
WITH
C.A. No. 5056/2012 (XIV)
)
SLP(C) No. 23975/2012 (XIV)
)
C.A. No. 8193/2012 (XIV)
)
C.A. No. 5201/2013 (XIV)
)
C.A. No. 4196/2015 (XIV)
)
C.A. No. 5058/2014 (XIV)
(FOR
FOR EARLY HEARING APPLICATION ON IA 109702/2017
IA No. 109702/2017 - EARLY HEARING APPLICATION)
C.A. No. 4374/2015 (XIV)
)
C.A. No. 21762/2017 (III)
)
Diary No(s). 39525/2017 (III)
)
C.A. No. 3358/2018 (III)
)
C.A. No. 3972/2018 (III)
)
C.A. No. 3359/2018 (III)
)
C.A. No. 3971/2018 (III)
)
SLP(C) No. 10912/2018 (XV)
Signature Not Verified
)
Digitally signed by
HEMA JOSHI
Date: 2019.07.20
C.A. No. 11840/2018 (XIV)
10:03:53 IST
Reason:
(FOR ADMISSION and I.R. and IA No.167064/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 4549/2019 (XIV)
( IA No.185572/2018-CONDONATION OF DELAY IN FILING
-2-
Item no.8
IA No. 185572/2018 - CONDONATION OF DELAY IN FILING)
C.A. No. 170/2019 (III)
(Vide Ld. Registrar's Order dated 28.05.19 CA 170/2019 is be listed
on 16.08.19 before Ld. Registrar's Court.)
C.A. No. 5200/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.18447/2019-CONDONATION OF DELAY
IN FILING)
C.A. No. 1643/2019 (III)
)
C.A. No. 3971/2019 (III)
)
SLP(C) No. 6553/2019 (III)
(FOR ADMISSION and I.R. and IA No.34330/2019-CONDONATION OF DELAY
IN FILING and IA No.34331/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 15040/2019 (XIV)
)
Diary No(s). 15488/2019 (III)
(FOR ADMISSION and I.R. and IA No.85188/2019-CONDONATION OF DELAY
IN FILING and IA No.85189/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 15489/2019 (III)
(FOR ADMISSION and I.R. and IA No.77767/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 15525/2019 (III)
(FOR ADMISSION and I.R. and IA No.84941/2019-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 15055/2019 (III)
(FOR ADMISSION and I.R. and IA No.84881/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 21237/2019 (III)
(FOR ADMISSION and I.R. and IA No.93706/2019-CONDONATION OF DELAY
IN FILING)
Date : 17-07-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. Pramod Dayal, AOR
Mr Syed Tanweer Ahmad, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Malak Manish Bhatt, AOR
Ms. Kavita Jha, AOR
Ms. Hemantika Wahi, AOR
Mr. P. S. Sudheer, AOR
Mr. K. Paari Vendhan, AOR
Mrs. Anil Katiyar, AOR
Mr. Vivek Singh, AOR
Mr. Jatin Zaveri, AOR
Mr. Pramod Dayal, AOR
-3-
Item No.8
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 11840/2018 Sole respondent is duly represented. Affidavit of valuation and ad valorem court fee has been filed.
Statement of case has not been filed and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar