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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(v) in The U.P. Cinematograph Rules, 1951

(v)An efficient portable electric battery or torch with a fully protected bulb shall be kept available in one particular space and in the enclosure and also in the place used for winding film throughout the performance and during all winding or re-winding operations.