6. Representation in Council of States.-As from the appointed day-
(a)there shall be allotted one seat to the State of Nagaland in the Council of States;(b)in the Fourth Schedule to the Constitution, in the Table-(i)entries 16 to 19 shall be renumbered as entries 17 to 20,(ii)after entry 15, the following entry shall be inserted, namely:-"16. Nagaland . . . . . . . . . 1",(iii)at the end, for the figures "224", the figures "225" shall be substituted.
