Supreme Court - Daily Orders
Raj Kapoor Ex Constable Commandant 138 ... vs Union Of India on 13 October, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.17 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA 161/2017 in WP(C) No(s).26/2017
RAJ KAPOOR Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(WITH APPLN.(S) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 53184/2017)
Date : 13-10-2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Karan Chauhan, Adv.
Ms. Manjeet Chawla, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.14 10:47:39 IST Reason: