Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(2)(j) in The West Bengal Lifts And Escalators Act, 1955 (j)the procedure in appeals under section 19, the period of limitation for such appeals, and the fees, if any, for such appeals; and