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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(2)[ On receipt of the requisition, the General Manager, Central Railway, Mumbai shall supply the Secretary, First class air-conditioned or first class or air-conditioned sleeper coach coupon books or second class or second class sleeper coach coupon books which can be used for travel on any Indian Railway by members and persons accompanying them and raise the necessary debit against the State of Madhya Pradesh] [[Substituted by M.P. Notification No. 2389-One(2)-63-XLVIII-2001 (P.A.), dated 24-12-2001. Prior to substitution it read as under:'(2) On receipt of the requisition, the General Manager, Central Railway, Bombay shall supply the Secretary first class or air-conditioned sleeper coach coupon books second class or second class sleeper coach coupon books which can be used for travel on any Indian Railway by members and persons accompanying them and raise the necessary debit against the State of Madhya Pradesh.']].