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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Voluntary Rural Education Service Rules, 2010

(b)"Appointing Authority" with respect to the various posts under these rules means the appointing authority prescribed under the following Service Rules for the various posts specified in Column 5 of the Schedule from which appointment is to be made :—
(i)The Rajasthan Educational Service Rules, 1970,
(ii)The Rajasthan Educational Subordinate Service Rules, 1971,
(iii)The Rajasthan Education Service (Collegiate Branch) Rules, 1986,
(iv)The Rajasthan Education Subordinate Service (Collegiate Branch) Rules, 1979,
(v)The Rajasthan Sanskrit Education Service Rules, 1977,
(vi)The Rajasthan Sanskrit Education Subordinate Service Rules, 1978,
(vii)The Rajasthan Subordinate Offices Ministerial Service Rules, 1999,
(viii)The Rajasthan Class-IV (Recruitment and Other Service Conditions) Service Rules, 1999,
(ix)The Rajasthan Technical Education (Engineering) Service Rules, 2010,
(x)The Rajasthan Technical Education Subordinate Service Rules, 1973;