- In this Act unless there is anything repugnant to the subject or context,-(a)"raiyat" has same meaning as is assigned to it in the tenancy law of the area concerned;(b)"rent" has the same meaning as is assigned to it in the tenancy law of the area concerned;(c)"health cess" means the health cess payable under Section 3; and(d)"the Government" means the Government of Bihar,
