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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(1) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(1)The Competent Authority may issue license / renew on receipt of application from Nursery owner for production of specified species and varieties of Horticulture plant material for carrying out the business under sub-section (4) of Section 5 of the Act.