Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Tamilnadu - Subsection

Section 34A(2) in Tamil University Act, 1982

(2)The Selection Committees for appointment to the posts specified in column(1) of the Table below shall consist of the Vice-Chancellor, a nominee of the Chancellor, a nominee of the Government and the persons specified in the corresponding entry in column(2) of the said Table and in the case of appointment of a Professor, Associate Professor, Reader, Lecturer, Researcher or Assistant Professor in a department, where there is no head of the Department, shall also consist of a person nominated by the Syndicate from among its members: -
(1)   (2)
Professor, Associate Professor or Reader (i) The Head of the Department concerned, if he isa Professor;
  (ii) A Dean or a Professor to be nominated by theVice-Chancellor;
  (iii) Three persons not in the service of theUniversity, nominated by the Syndicate, for their specialknowledge of, or interest in, the subject with which theProfessor, Associate Professor or Reader will be concerned.
Lecturer, Researcher or Assistant Professor (i) The Head of the Department concerned;
  (ii) One Professor to be nominated by theVice-Chancellor.
  (iii) Two persons not in the service of theUniversity nominated by the Syndicate for their special knowledgeof, .or interest in, the subject with which the Lecturer,Researcher or Assistant Professor will be concerned.
Librarian (i) Two persons not in the service of theUniversity who have special knowledge of the subject of LibraryScience or Library Administration to be nominated by theSyndicate.
  (ii) One person, not in the service of theUniversity, nominated by the Syndicate,
Explanation I. - Where the appointments are being made for an inter-disciplinary project, the Head of the Project shall be deemed to be Head of the Department concerned.Explanation II. - The Professor to he nominated shall be the Professor concerned with the speciality for which the selection is being made and the Vice-Chancellor shall consult the Head of the Department and the Dean of Faculty before nominating the Professor.Explanation III. - At least three out of four or two out of three members, as the case may be, concerned with the speciality referred to under column (2) shall be present at the Selection Committee meeting.