Andhra Pradesh High Court - Amravati
E.Senthil Prasad vs Sri D.K.Balaji on 15 November, 2022
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: C.C.No.5060 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 15.11.2022 DR, J C.C.No.5060 of 2022 Notice before admission. Post after four(4) weeks.
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