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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(7)(e) in Telangana Panchayat Raj Act, 2018

(e)record in writing for the consideration of any Gram Panchayat or Sarpanch any observations in regard to its or his proceedings or functions.