Delhi High Court - Orders
M2K Entertaninment Pvt Ltd Anr & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 21 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 342/2023
M2K ENTERTANINMENT PVT LTD ANR & ANR..... Petitioners
Through: Mr. Saurabh Kumar, Adv.
versus
NORTH DELHI METRO MALL PVT LTD & ANR..... Respondents
Through: Mr. Amit Sibal, Sr. Adv. along with
Mr. Hardeep Sachdeva, Mr. Abhishek
Awasthi, Mr. Kamal Sankar, Mr.
Abhy Udai Singh, Mr. Arjun Narang
and Mr. M. Ahmed, Advs. for R1.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.12.2023 IA No.25967/2023 (filed on behalf of the petitioners for placing on record documents in terms of order dated 08.12.2023)
1. Considering the averments made in the application, the same is allowed; the documents mentioned in Prayer-A of the application are taken on record.
2. The application stands disposed of. O.M.P.(I) (COMM.) 342/2023
3. Re-notify on 12.01.2024, the date already fixed.
SACHIN DATTA, J DECEMBER 21, 2023/cl This is a digitally signed order.
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