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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006

(1)The Medium Term Fiscal Policy Statement, as required under subsection (1) of Section 7, of the Act shall include in Form F-2 three year rolling targets in respect of the following fiscal indicators:
(a)revenue deficit as a percentage of TRR;
(b)fiscal deficit as a percentage of GSDP;
(c)outstanding total liabilities as a percentage of GSDP;