Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 216(3)] [Section 216] [Entire Act]

State of Punjab - Subsection

Section 216(3)(b) in The Punjab Panchayati Raj Act, 1994

(b)the Deputy Director, if the order has been made by the District Development and Panchayat Officer ; and