Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 4] [Entire Act] Bombay Presidency - Subsection Section 4(2) in The Bombay University Act, 1974 (2)make provision to enable conducted, constituent and affiliated Colleges and recognised institutions to undertake specialised studies;
