Section 56(1)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

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State of Madhya Pradesh - Subsection

Section 56(1)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(b)without written permission of the Gram Panchayat or contrary to the conditions mentioned in such permission by putting up any verandah, balcony, room or other structure so as to project over any public street or upon any drain in such street; or

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State of Madhya Pradesh - Subsection

Section 56(1)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993