Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Madhya Pradesh - Subsection Section 47(a) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976 (a)in the case of any order or notice of a general nature or affecting a class of persons, be published in the Official Gazette; and
