Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 65 in U.P. Security Prisoners Rules, 1972 65. The smoking of tobacco, cigarettes, etc. is permitted at the cost of the prisoners but pan is prohibited. Security prisoners may receive from friends and relations smoking requisites except those forbidden under Rule 59.
